Smt. Kishan Devi vs Ramji Lal And 3 Ors.
2016 Latest Caselaw 2397 ALL

Citation : 2016 Latest Caselaw 2397 ALL
Judgement Date : 9 May, 2016

Allahabad High Court

Smt. Kishan Devi vs Ramji Lal And 3 Ors. on 9 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 456 of 2016
 

 
Appellant :- Smt. Kishan Devi
 
Respondent :- Ramji Lal And 3 Ors.
 
Counsel for Appellant :- Bharat Pratap Singh
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the parties.

The case is adjourned on the request of learned counsel for the respondents.

Put up this case on 5th July, 2016 as fresh.

Order Date :- 9.5.2016

Sanjeev

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