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Ram Sewak vs Laxman @ Laxmi Narain Vishwakarma
2016 Latest Caselaw 2391 ALL

Citation : 2016 Latest Caselaw 2391 ALL
Judgement Date : 9 May, 2016

Allahabad High Court
Ram Sewak vs Laxman @ Laxmi Narain Vishwakarma on 9 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 260 of 2016
 

 
Appellant :- Ram Sewak
 
Respondent :- Laxman @ Laxmi Narain Vishwakarma
 
Counsel for Appellant :- Sanjay Kumar Singh,Sanjay Kumar Singh
 
Counsel for Respondent :- Shri Prakash Dwivedi
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the parties.

The case is adjourned on the request of learned counsel for the appellant.

List this case on 10th August, 2016 for hearing on the point of admission of second appeal.

Order Date :- 9.5.2016

Sanjeev

 

 

 
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