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Bal Krishna Pal vs State And Another
2016 Latest Caselaw 2377 ALL

Citation : 2016 Latest Caselaw 2377 ALL
Judgement Date : 6 May, 2016

Allahabad High Court
Bal Krishna Pal vs State And Another on 6 May, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- CRIMINAL REVISION No. - 1357 of 1996
 

 
Revisionist :- Bal Krishna Pal
 
Opposite Party :- State And Another
 
Counsel for Revisionist :- B.N. Rai
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Abhai Kumar, J.

On the illness slip of Sri B. N. Rai, counsel for the revisionist, the case is passed over for the day.

Connected criminal revision no. 1114 of 1996 is attached but not listed in the cause list, so office is directed to list that revision also.

List on 20.05.2016.

It is also directed that revisionist's counsel will take instruction from his client whether he will to press this revision and an affidavit to that effect of the revisionist personally be filed.

Order Date :- 6.5.2016

Vinod.

 

 

 
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