Jai Ram Singh vs Smt. Sharda Rani Mehtra
2016 Latest Caselaw 2368 ALL

Citation : 2016 Latest Caselaw 2368 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Jai Ram Singh vs Smt. Sharda Rani Mehtra on 6 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CIVIL REVISION No. - 214 of 2008
 

 
Revisionist :- Jai Ram Singh
 
Opposite Party :- Smt. Sharda Rani Mehtra
 
Counsel for Revisionist :- Komal Mehrotra,M.K. Gupta
 
Counsel for Opposite Party :- K.K. Arora
 

 
Hon'ble Sudhir Agarwal,J.

As requested, list in the next cause list.

Order Date :- 6.5.2016

Pravin

Download the LatestLaws.com Mobile App