Bachchu Singh vs Shallen Mehta
2016 Latest Caselaw 2367 ALL

Citation : 2016 Latest Caselaw 2367 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Bachchu Singh vs Shallen Mehta on 6 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CIVIL REVISION No. - 448 of 2008
 

 
Revisionist :- Bachchu Singh
 
Opposite Party :- Shallen Mehta
 
Counsel for Revisionist :- Dinesh Tiwari,A.K.Gupta,Rajiv Mishra
 
Counsel for Opposite Party :- Satyendra Kumar Singh,Narendra Kumar Giri,S A Imam,Satyendra Kumar Singh
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri Dinesh Tiwari, learned counsel for revisionist.

Order Date :- 6.5.2016

Pravin

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