Panchanan Yadav vs Vireshwar Pandey And Others
2016 Latest Caselaw 2365 ALL

Citation : 2016 Latest Caselaw 2365 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Panchanan Yadav vs Vireshwar Pandey And Others on 6 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 3097 of 2004
 

 
Revisionist :- Panchanan Yadav
 
Opposite Party :- Vireshwar Pandey And Others
 
Counsel for Revisionist :- A.P. Paul,B.B. Paul
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

1. Passed over for the day on account of illness of Sri B.B. Paul, learned counsel for revisionist.

2. List peremptorily in the next cause list.

Order Date :- 6.5.2016

Pravin

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