Latif Khan vs State Of U.P. And Others
2016 Latest Caselaw 2361 ALL

Citation : 2016 Latest Caselaw 2361 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Latif Khan vs State Of U.P. And Others on 6 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 2894 of 2009
 

 
Petitioner :- Latif Khan
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- A.K. Tripathi,S.K. Upadhyaya
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

As prayed, list in the next cause list.

Order Date :- 6.5.2016

Pravin

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