Jai Prakash vs State Of U.P. And Another
2016 Latest Caselaw 2355 ALL

Citation : 2016 Latest Caselaw 2355 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Jai Prakash vs State Of U.P. And Another on 6 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 2950 of 2004
 

 
Revisionist :- Jai Prakash
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Tripurari Sharan Shukla
 
Counsel for Opposite Party :- Govt. Advocatae
 

 
Hon'ble Sudhir Agarwal,J.

1. Passed over for the day on account of illness of Sri Tripurari Sharan Shukla, learned counsel for revisionist.

2. List peremptorily in the next cause list.

Order Date :- 6.5.2016

Pravin

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