M/S Siya Ram Brothers vs Shri Om Prakash Bhargava
2016 Latest Caselaw 2352 ALL

Citation : 2016 Latest Caselaw 2352 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

M/S Siya Ram Brothers vs Shri Om Prakash Bhargava on 6 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CIVIL REVISION No. - 12 of 2000
 

 
Revisionist :- M/S Siya Ram Brothers
 
Opposite Party :- Shri Om Prakash Bhargava
 
Counsel for Revisionist :- J.C.Joshi,Manish Goyal,Ram Chandra,
 
Counsel for Opposite Party :- Rajesh Tandon,Arun Kumar Shukla,Komal Mehrotra,R.K. Tandan
 

 
Hon'ble Sudhir Agarwal,J.

As requested by learned counsel for respondent, matter is adjourned for the day.

Order Date :- 6.5.2016

Pravin

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