Ramveer Singh vs State Of U.P. And Another
2016 Latest Caselaw 2348 ALL

Citation : 2016 Latest Caselaw 2348 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Ramveer Singh vs State Of U.P. And Another on 6 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 2770 of 2004
 

 
Revisionist :- Ramveer Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Rajesh Kumar Srivastava,R.K. Sharma
 
Counsel for Opposite Party :- Govt. Advocate,D.K. Dewan
 

 
Hon'ble Sudhir Agarwal,J.

1. Passed over for the day on account of illness of Sri Rajesh Kumar Srivastava, learned counsel for revisionist.

2. List peremptorily in the next cause list.

Order Date :- 6.5.2016

Pravin

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