Madan Mohan Gupta & Ohters vs The State Of U.P. & Another
2016 Latest Caselaw 2347 ALL

Citation : 2016 Latest Caselaw 2347 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Madan Mohan Gupta & Ohters vs The State Of U.P. & Another on 6 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CIVIL REVISION No. - 197 of 2007
 

 
Revisionist :- Madan Mohan Gupta & Ohters
 
Opposite Party :- The State Of U.P. & Another
 
Counsel for Revisionist :- Madhav Jain
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri Madhav Jain, learned counsel for revisionists.

Order Date :- 6.5.2016

Pravin

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