Hasmat Khan vs State Of U.P. And Another
2016 Latest Caselaw 2346 ALL

Citation : 2016 Latest Caselaw 2346 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Hasmat Khan vs State Of U.P. And Another on 6 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 2708 of 2004
 

 
Revisionist :- Hasmat Khan
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Ved Mani Sharma,V.M. Tripathi
 
Counsel for Opposite Party :- Govt. Advocate,R.S. Mishra
 

 
Hon'ble Sudhir Agarwal,J.

1. Passed over for the day on account of illness of Sri Ved Mani Sharma, learned counsel for revisionist.

2. List peremptorily in the next cause list.

Order Date :- 6.5.2016

Pravin

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