Vijai Pawaiya vs State Of U.P. & Another
2016 Latest Caselaw 2345 ALL

Citation : 2016 Latest Caselaw 2345 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Vijai Pawaiya vs State Of U.P. & Another on 6 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 1230 of 2004
 

 
Revisionist :- Vijai Pawaiya
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Somesh Khare
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

1. Passed over for the day on account of illness of Sri Somesh Khare, learned counsel for revisionist.

2. List peremptorily in the next cause list.

Order Date :- 6.5.2016

Pravin

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