Syed Jamaal Akhtar vs U.P. Sunni Central Board Of Waqfs & ...
2016 Latest Caselaw 2341 ALL

Citation : 2016 Latest Caselaw 2341 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Syed Jamaal Akhtar vs U.P. Sunni Central Board Of Waqfs & ... on 6 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CIVIL REVISION No. - 402 of 2005
 

 
Revisionist :- Syed Jamaal Akhtar
 
Opposite Party :- U.P. Sunni Central Board Of Waqfs & Others
 
Counsel for Revisionist :- Ikram Ahmad
 
Counsel for Opposite Party :- Kshitij Shailendra
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri Ikram Ahmad, learned counsel for revisionist.

Order Date :- 6.5.2016

Pravin

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