Anupam Chakravarti And 3 Others vs Leela Shaha And 6 Ors.
2016 Latest Caselaw 2337 ALL

Citation : 2016 Latest Caselaw 2337 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Anupam Chakravarti And 3 Others vs Leela Shaha And 6 Ors. on 6 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 360 of 2016
 

 
Appellant :- Anupam Chakravarti And 3 Others
 
Respondent :- Leela Shaha And 6 Ors.
 
Counsel for Appellant :- Hanuman Prasad Dube
 
Counsel for Respondent :- Aroop Banerjee
 

 
Hon'ble Pramod Kumar Srivastava,J.

As prayed, list this case on 18.5.2016 as unlisted.

Order Date :- 6.5.2016

Sanjeev

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