Jairajee Devi vs Bhihari Lal And 4 Ors.
2016 Latest Caselaw 2336 ALL

Citation : 2016 Latest Caselaw 2336 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Jairajee Devi vs Bhihari Lal And 4 Ors. on 6 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 453 of 2016
 

 
Appellant :- Jairajee Devi
 
Respondent :- Bhihari Lal And 4 Ors.
 
Counsel for Appellant :- Atul Dayal,Shiv Bahadur Yadav
 
Counsel for Respondent :- Kamal Singh
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellant.

Put up this case on 12th July, 2016 as fresh.

Order Date :- 6.5.2016

Sanjeev

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