Lav Kush vs State Of U.P.
2016 Latest Caselaw 2335 ALL

Citation : 2016 Latest Caselaw 2335 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Lav Kush vs State Of U.P. on 6 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9692 of 2016
 

 
Applicant :- Lav Kush
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shashi Kant Pandey
 
Counsel for Opposite Party :- G.A.
 
In Re: Correction application no. 143824 of 2016 
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the applicant.

Correction application is allowed.

In last paragraph of the order dated 26.4.2016, after sections 363,366 "376" be inserted and in the same paragraph, the letters "7/8" be deleted and substituted by letter "5/6"

Order Date :- 6.5.2016

Sanjeev

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