Brajesh Kumar And Another vs State Of U.P. And 4 Ors.
2016 Latest Caselaw 2332 ALL

Citation : 2016 Latest Caselaw 2332 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Brajesh Kumar And Another vs State Of U.P. And 4 Ors. on 6 May, 2016

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 9959 of 2016
 

 
Petitioner :- Brajesh Kumar And Another
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Vrindavan Mishra
 
Counsel for Respondent :- C.S.C.,Ashish Kumar Srivastava
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up on 09.05.2016.

Interim order if any shall continue to operate till the next date of listing.

Order Date :- 6.5.2016

Priyanka

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