Pratap Singh vs Ompal Singh
2016 Latest Caselaw 2330 ALL

Citation : 2016 Latest Caselaw 2330 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Pratap Singh vs Ompal Singh on 6 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 402 of 2016
 

 
Appellant :- Pratap Singh
 
Respondent :- Ompal Singh
 
Counsel for Appellant :- S.K. Pundir
 
Counsel for Respondent :- Raj Kumar
 

 
Hon'ble Pramod Kumar Srivastava,J.

As prayed, list this case on 16.5.2016 as unlisted.

Order Date :- 6.5.2016

Sanjeev

Download the LatestLaws.com Mobile App