Smt. Lazzawati And Others vs State Of U.P. And Another
2016 Latest Caselaw 2327 ALL

Citation : 2016 Latest Caselaw 2327 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Smt. Lazzawati And Others vs State Of U.P. And Another on 6 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 2874 of 2004
 

 
Revisionist :- Smt. Lazzawati And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Dharmendra Singhal
 
Counsel for Opposite Party :- Govt. Advocate,Pankaj Shukla,S K Tiwari
 

 
Hon'ble Sudhir Agarwal,J.

As requested by learned counsel for revisionists, passed over for the day.

Order Date :- 6.5.2016

Pravin

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