Ravindra Kumar vs State Of U.P. And 3 Others
2016 Latest Caselaw 2321 ALL

Citation : 2016 Latest Caselaw 2321 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Ravindra Kumar vs State Of U.P. And 3 Others on 6 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 20641 of 2016
 

 
Petitioner :- Ravindra Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Manoj Kumar,Dadhi Bal Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner prays for and is granted two days time to file impleadment application.

Put up this case on 25.05.2016 as supplementary fresh.

Order Date :- 6.5.2016

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