Citation : 2016 Latest Caselaw 2320 ALL
Judgement Date : 6 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 16877 of 2016 Petitioner :- Chiraunji Lal And 2 Others Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Bhupendra Nath Singh,Devendra Pratap Singh Counsel for Respondent :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
List in the next cause list among top ten cases with liberty to make a mention on the next date to take up the case out of turn. The instruction is taken on record.
Order Date :- 6.5.2016
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