Shailendra Singh vs State Of U.P. And 2 Others
2016 Latest Caselaw 2315 ALL

Citation : 2016 Latest Caselaw 2315 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Shailendra Singh vs State Of U.P. And 2 Others on 6 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 17135 of 2016
 

 
Petitioner :- Shailendra Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Virendra Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner states that an amendment application has been on 28.04.2016 in t he Registry, which is not on record.

Office is directed to trace out the said application and place it on record.

Put up this case in the additional cause list on 17.05.2016.

Order Date :- 6.5.2016

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