Citation : 2016 Latest Caselaw 2314 ALL
Judgement Date : 6 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 17178 of 2016 Petitioner :- Ajay Kumar Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- Anand Shanker Mishra Counsel for Respondent :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
Learned Standing Counsel prays for and is granted a week's further time to seek instruction.
Put up this case on 20.05.2016 as supplementary fresh.
Order Date :- 6.5.2016
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