Mushtaq Ali Alias Guddu & Others vs State Of U.P.& Others
2016 Latest Caselaw 2308 ALL

Citation : 2016 Latest Caselaw 2308 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Mushtaq Ali Alias Guddu & Others vs State Of U.P.& Others on 6 May, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- CRIMINAL REVISION No. - 1107 of 1996
 

 
Revisionist :- Mushtaq Ali Alias Guddu & Others
 
Opposite Party :- State Of U.P.& Others
 
Counsel for Revisionist :- H.N.Sharma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Abhai Kumar, J.

On the illness slip of Sri H.N. Sharma, learned counsel for the revisionist, the case is passed over for the day.

Opposite party nos. 2 and 3 was not served so far.

Let notices be issued.

Steps be taken by registered post with A.D within ten days.

List in first week of August, 2016.

Order Date :- 6.5.2016

Vinod.

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