Bhagirath Singh vs State Of U.P. And 6 Others
2016 Latest Caselaw 2307 ALL

Citation : 2016 Latest Caselaw 2307 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Bhagirath Singh vs State Of U.P. And 6 Others on 6 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 14625 of 2016
 

 
Petitioner :- Bhagirath Singh
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Pankaj Kumar Upadhyay
 
Counsel for Respondent :- C.S.C.,Abhishek Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel has filed a personal affidavit, which is taken on record.

Learned counsel for the petitioner prays for and is granted three days time to file rejoinder affidavit.

Put up this case in the additional cause list on 20.05.2016.

Till then, the interim order shall continue.

Order Date :- 6.5.2016

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