Ravindra Kumar Goel vs Sri Mahendra Kumar Goel
2016 Latest Caselaw 2305 ALL

Citation : 2016 Latest Caselaw 2305 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Ravindra Kumar Goel vs Sri Mahendra Kumar Goel on 6 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CIVIL REVISION No. - 168 of 2009
 
Revisionist :- Ravindra Kumar Goel
 
Opposite Party :- Sri Mahendra Kumar Goel
 
Counsel for Revisionist :- Rahul Jain
 
Counsel for Opposite Party :- A.K. Malviya
 

 
Hon'ble Sudhir Agarwal,J.

Passed over on account of illness of Sri Rahul Jain, learned counsel for revisionist.

Order Date :- 6.5.2016

Pravin

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