Smt. Malti Devi Verma vs Purshootam Sharma And Another
2016 Latest Caselaw 2304 ALL

Citation : 2016 Latest Caselaw 2304 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Smt. Malti Devi Verma vs Purshootam Sharma And Another on 6 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 63912 of 2007
 

 
Petitioner :- Smt. Malti Devi Verma
 
Respondent :- Purshootam Sharma And Another
 
Counsel for Petitioner :- Saurabh Srivastava
 
Counsel for Respondent :- Atul Dayal,J.P. Singh
 

 
Hon'ble Sudhir Agarwal,J.

1. Sri Saurabh Srivastava, learned counsel for petitioner mentioned this matter in the morning to be taken up and stated that respondents counsel despite attempt to be served, has refused to accept notice.

2. List this matter peremptorily on 13.05.2016 and learned counsel for applicant shall inform about this order to counsel for respondents.

Order Date :- 6.5.2016

Pravin

Download the LatestLaws.com Mobile App