Sukhdeo Kewat And Others vs State Of U.P. And Others
2016 Latest Caselaw 2303 ALL

Citation : 2016 Latest Caselaw 2303 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Sukhdeo Kewat And Others vs State Of U.P. And Others on 6 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL REVISION No. - 2919 of 2004
 

 
Revisionist :- Sukhdeo Kewat And Others
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Revisionist :- V.S. Parmar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

1. Passed over for the day on account of illness of Sri V.S. Parmar, learned counsel for revisionists.

2. List peremptorily in the next cause list.

Order Date :- 6.5.2016

Pravin

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