Ashraf vs Kailash Prasad (Since Dead) & ...
2016 Latest Caselaw 2301 ALL

Citation : 2016 Latest Caselaw 2301 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

Ashraf vs Kailash Prasad (Since Dead) & ... on 6 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CIVIL REVISION No. - 204 of 2009
 

 
Revisionist :- Ashraf
 
Opposite Party :- Kailash Prasad (Since Dead) & Another
 
Counsel for Revisionist :- M.K. Gupta
 
Counsel for Opposite Party :- Santosh Kr. Mishra,Janardan Yadav,R.C. Singh,Ramesh Kumar Singh
 

 
Hon'ble Sudhir Agarwal,J.

As prayed, list in the next cause list.

Order Date :- 6.5.2016

Pravin

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