U.P. Awas Evam Vikas Parishad And ... vs State Of U.P. & Others
2016 Latest Caselaw 2300 ALL

Citation : 2016 Latest Caselaw 2300 ALL
Judgement Date : 6 May, 2016

Allahabad High Court

U.P. Awas Evam Vikas Parishad And ... vs State Of U.P. & Others on 6 May, 2016

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CIVIL REVISION No. - 286 of 2009
 

 
Revisionist :- U.P. Awas Evam Vikas Parishad And Another
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- A.P. Srivastava,Awadhesh Tiwari
 
Counsel for Opposite Party :- Ashish Singh,K.M.Garg
 

 
Hon'ble Sudhir Agarwal,J.

Passed over for the day on account of illness of Sri Awdhesh Tiwari, learned counsel for revisionists.

Order Date :- 6.5.2016

Pravin

Download the LatestLaws.com Mobile App