Citation : 2016 Latest Caselaw 2287 ALL
Judgement Date : 5 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- CRIMINAL APPEAL U/S 372 CR.P.C. No. - 2219 of 2016 Appellant :- Rahul Kumar Respondent :- State Of U.P. & Another Counsel for Appellant :- Deepak Dubey Counsel for Respondent :- G.A. Hon'ble Shashi Kant Gupta,J.
Hon'ble Kaushal Jayendra Thaker,J.
Heard.
Summon the lower court records.
List in 2nd week of July, 2016.
Order Date :- 5.5.2016
Irshad
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