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Kunj Bihari vs Ambika & Others
2016 Latest Caselaw 2283 ALL

Citation : 2016 Latest Caselaw 2283 ALL
Judgement Date : 5 May, 2016

Allahabad High Court
Kunj Bihari vs Ambika & Others on 5 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 304 of 2004
 

 
Appellant :- Kunj Bihari
 
Respondent :- Ambika & Others
 
Counsel for Appellant :- M. Sarwar Khan
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 5.5.2016

Sanjeev

 

 

 
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