Smt. Laxmi Sharma vs Prem Mohan Sharma
2016 Latest Caselaw 2279 ALL

Citation : 2016 Latest Caselaw 2279 ALL
Judgement Date : 5 May, 2016

Allahabad High Court

Smt. Laxmi Sharma vs Prem Mohan Sharma on 5 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1032 of 2010
 

 
Appellant :- Smt. Laxmi Sharma
 
Respondent :- Prem Mohan Sharma
 
Counsel for Appellant :- S.K. Pandey,Aklank Jain,H N Singh,R.K. Pandey
 
Counsel for Respondent :- Ram Gopal Tripathi,R.M.Tripathi,R.N.Singh,Raj Mohan Saggi
 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 5.5.2016

Sanjeev

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