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Pancha Nand Nandi And 7 Others vs Smt. Parwati Devi
2016 Latest Caselaw 2277 ALL

Citation : 2016 Latest Caselaw 2277 ALL
Judgement Date : 5 May, 2016

Allahabad High Court
Pancha Nand Nandi And 7 Others vs Smt. Parwati Devi on 5 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 175 of 2013
 

 
Appellant :- Pancha Nand Nandi And 7 Others
 
Respondent :- Smt. Parwati Devi
 
Counsel for Appellant :- S. Abbas Mujtaba Firdausi,Maqsood Ahmad,Rudreshwari Prasad
 
Counsel for Respondent :- Ashish Kr. Srivastava
 

 
Hon'ble Pramod Kumar Srivastava,J.

List this case in the next cause list.

Order Date :- 5.5.2016

Sanjeev

 

 

 
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