Narendra Kumar Yadav vs State Of U.P. And Another
2016 Latest Caselaw 2276 ALL

Citation : 2016 Latest Caselaw 2276 ALL
Judgement Date : 5 May, 2016

Allahabad High Court

Narendra Kumar Yadav vs State Of U.P. And Another on 5 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 14638 of 2016
 

 
Petitioner :- Narendra Kumar Yadav
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Santosh Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Nisheeth Yadav
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the respondent no.2 shall supply a list of the selected candidates to the learned counsel for the petitioner within ten days.

Put up this case on 20.05.2016 in the additional cause list.

Order Date :- 5.5.2016

Download the LatestLaws.com Mobile App