Shiv Kumar And 89 Others vs State Of U.P. And 7 Others
2016 Latest Caselaw 2275 ALL

Citation : 2016 Latest Caselaw 2275 ALL
Judgement Date : 5 May, 2016

Allahabad High Court

Shiv Kumar And 89 Others vs State Of U.P. And 7 Others on 5 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 20405 of 2016
 

 
Petitioner :- Shiv Kumar And 89 Others
 
Respondent :- State Of U.P. And 7 Others
 
Counsel for Petitioner :- Bramh Narayan Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up this case as supplementary fresh on 10.05.2016.

Order Date :- 5.5.2016

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