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Kanpur Development Authority vs Smt. Renu & Others
2016 Latest Caselaw 2270 ALL

Citation : 2016 Latest Caselaw 2270 ALL
Judgement Date : 5 May, 2016

Allahabad High Court
Kanpur Development Authority vs Smt. Renu & Others on 5 May, 2016
Bench: Pramod Kumar Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 863 of 2008
 

 
Appellant :- Kanpur Development Authority
 
Respondent :- Smt. Renu & Others
 
Counsel for Appellant :- M.C. Tripathi,Pradeep Kumar Tripathi
 
Counsel for Respondent :- Vinod Kumar,Vipin Sinha
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the parties.

Adjourned on the request of learned counsel for the respondents.

List this case on 16.5.2016 as unlisted.

Order Date :- 5.5.2016

Sanjeev

 

 

 
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