Abhinav Varshney vs Mohammad Waseem Khan
2016 Latest Caselaw 2268 ALL

Citation : 2016 Latest Caselaw 2268 ALL
Judgement Date : 5 May, 2016

Allahabad High Court

Abhinav Varshney vs Mohammad Waseem Khan on 5 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 445 of 2016
 

 
Appellant :- Abhinav Varshney
 
Respondent :- Mohammad Waseem Khan
 
Counsel for Appellant :- Tawvab Ahmed Khan,Azim Ahmad Kazmi
 
Counsel for Respondent :- Ashok Kumar Gaur
 

 
Hon'ble Pramod Kumar Srivastava,J.

Heard learned counsel for the parties.

The case is adjourned on the request of learned counsel for the appellant.

Put up this case on 15th July, 2016 as fresh.

Order Date :- 5.5.2016

Sanjeev

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