Shiv Lakhan Rastogi (Since ... vs Chatriya Atithi Trust Bhawan And ...
2016 Latest Caselaw 2267 ALL

Citation : 2016 Latest Caselaw 2267 ALL
Judgement Date : 5 May, 2016

Allahabad High Court

Shiv Lakhan Rastogi (Since ... vs Chatriya Atithi Trust Bhawan And ... on 5 May, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 451 of 2016
 

 
Appellant :- Shiv Lakhan Rastogi (Since Deceased) And 6 Ors.
 
Respondent :- Chatriya Atithi Trust Bhawan And Another
 
Counsel for Appellant :- Pradeep Kumar,Animesh Chatterjee,Ghazanfar Abbas
 

 
Hon'ble Pramod Kumar Srivastava,J.

The case is adjourned on the request of learned counsel for the appellants.

Put up this case on 25th July, 2016 as fresh.

Order Date :- 5.5.2016

Sanjeev

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