Sanno Kumari vs State Of U.P. And 3 Others
2016 Latest Caselaw 2265 ALL

Citation : 2016 Latest Caselaw 2265 ALL
Judgement Date : 5 May, 2016

Allahabad High Court

Sanno Kumari vs State Of U.P. And 3 Others on 5 May, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 14633 of 2016
 

 
Petitioner :- Sanno Kumari
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Vishwa Deepak Mishra,Sanjeev Kumar Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up this case along with the writ petition no.68006 of 2015 (Shahen Shah and others V. State of U.P. and others).

Order Date :- 5.5.2016

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