Santosh Kumar Dohre vs State Of U.P. And 4 Others
2016 Latest Caselaw 2263 ALL

Citation : 2016 Latest Caselaw 2263 ALL
Judgement Date : 5 May, 2016

Allahabad High Court

Santosh Kumar Dohre vs State Of U.P. And 4 Others on 5 May, 2016

Bench: Shashi Kant Gupta, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 391 of 2014
 

 
Applicant :- Santosh Kumar Dohre
 
Opposite Party :- State Of U.P. And 4 Others
 
Counsel for Applicant :- Harish Chandra Mishra
 
Counsel for Opposite Party :- Govt.Advocate,M.P. Yadav
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Kaushal Jayendra Thaker,J.

It appears that this appeal has been wrongly listed before this Court.

List in due course for hearing.

Order Date :- 5.5.2016

Download the LatestLaws.com Mobile App