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Ram Nagina And 4 Others vs State Of U.P.
2016 Latest Caselaw 2261 ALL

Citation : 2016 Latest Caselaw 2261 ALL
Judgement Date : 5 May, 2016

Allahabad High Court
Ram Nagina And 4 Others vs State Of U.P. on 5 May, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 3350 of 2014
 

 
Appellant :- Ram Nagina And 4 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- N.S. Dixit,Avinash Chandra Srivastav
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Pratyush Kumar,J.

As prayed by learned counsel for the appellants, put on 18.5.2016,in the additional cause list.  

Order Date :- 5.5.2016

G.S

 

 

 
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