Anil Kumar vs State Of U.P.
2016 Latest Caselaw 2260 ALL

Citation : 2016 Latest Caselaw 2260 ALL
Judgement Date : 5 May, 2016

Allahabad High Court

Anil Kumar vs State Of U.P. on 5 May, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 946 of 2016
 

 
Appellant :- Anil Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Vivek Srivastava
 
Counsel for Respondent :- G.A.,A K Chauhan
 

 
Hon'ble Pratyush Kumar,J.

As prayed by learned counsel for the appellant, list on 12.5.2016.

Learned counsel for the appellant undertakes to inform the learned counsel for the complainant in writing about this order.

Order Date :- 5.5.2016

G.S

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