Babban Yadav vs State Of U.P. And 2 Others
2016 Latest Caselaw 2258 ALL

Citation : 2016 Latest Caselaw 2258 ALL
Judgement Date : 5 May, 2016

Allahabad High Court

Babban Yadav vs State Of U.P. And 2 Others on 5 May, 2016

Bench: Shashi Kant Gupta, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL APPEAL U/S 372 CR.P.C. No. - 2226 of 2016
 

 
Appellant :- Babban Yadav
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Appellant :- Rakesh Dubey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Kaushal Jayendra Thaker,J.

List in the next cause list along with Criminal Appeal No.1227 of 2016.

Order Date :- 5.5.2016

Irshad

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