Citation : 2016 Latest Caselaw 2257 ALL
Judgement Date : 5 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 11 Case :- CRIMINAL APPEAL No. - 4741 of 2015 Appellant :- Zafar Ali Respondent :- State Of U.P. Counsel for Appellant :- Arun Kumar Sivastava,Mohd Shamim Khan Counsel for Respondent :- G.A. Hon'ble Pratyush Kumar,J.
List after summer vacation.
Order Date :- 5.5.2016
G.S
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