Baij Nath Mani vs State Of U.P.
2016 Latest Caselaw 2256 ALL

Citation : 2016 Latest Caselaw 2256 ALL
Judgement Date : 5 May, 2016

Allahabad High Court

Baij Nath Mani vs State Of U.P. on 5 May, 2016

Bench: Shashi Kant Gupta, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- CRIMINAL APPEAL No. - 7969 of 2009
 

 
Appellant :- Baij Nath Mani
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Yogendra Kumar
 
Counsel for Respondent :- Govt. Advocate,A.M.Tripathi
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Kaushal Jayendra Thaker,J.

As prayed, list in the next cause list for hearing before the appropriate Court.

Order Date :- 5.5.2016

Irshad

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