Balram & Another vs State Of U.P.
2016 Latest Caselaw 2255 ALL

Citation : 2016 Latest Caselaw 2255 ALL
Judgement Date : 5 May, 2016

Allahabad High Court

Balram & Another vs State Of U.P. on 5 May, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 4822 of 2010
 

 
Appellant :- Balram & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- I.K. Chaturvedi,Gaurav Singh,Sunil Kumar
 
Counsel for Respondent :- Govt. Advocate,J.B. Kesarwani,Shyam Babu Vaish
 

 
Hon'ble Pratyush Kumar,J.

As prayed, put up on 12.5.2016 as unlisted.

Order Date :- 5.5.2016

G.S

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