Najar Singh vs State Of U.P.
2016 Latest Caselaw 2254 ALL

Citation : 2016 Latest Caselaw 2254 ALL
Judgement Date : 5 May, 2016

Allahabad High Court

Najar Singh vs State Of U.P. on 5 May, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL APPEAL No. - 1128 of 2016
 

 
Appellant :- Najar Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Manish Tiwary,Ashwini Kumar Awasthi
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Counter affidavit filed on behalf of State is taken on record.

Learned counsel for the appellant prays for adjournment to file the rejoinder affidavit.

List in the week commencing 23.5.2016.

Order Date :- 5.5.2016

G.S

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