Citation : 2016 Latest Caselaw 2252 ALL
Judgement Date : 5 May, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- CAPITAL CASES No. - 3359 of 2015 Appellant :- Sudeshpal Respondent :- State Of U.P. Counsel for Appellant :- From Jail,Brijesh Sahai Counsel for Respondent :- A.G.A.,I.K. Chaturvedi Hon'ble Shashi Kant Gupta,J.
Hon'ble Kaushal Jayendra Thaker,J.
List in the next cause list.
Order Date :- 5.5.2016
Irshad
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